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[Cites 0, Cited by 4] [Section 14(3)] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(3)(iii) in Assam Elementary Education Act, 1962

(iii)to appoint teachers in recognised schools on the advice of a Committee constituted by the State Board under section 16 and transfer them as necessary and also grant such leave, other than casual leave, to them as may be admissible ;