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[Cites 0, Cited by 0] [Section 52(4)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(4)(c) in The Insolvency and Bankruptcy Board of India (Employees' Service) Regulations, 2017

(c)a list of documents by which and list of witnesses by whom the articles of charge are proposed to be substantiated;