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[Cites 0, Cited by 0] [Section 389A(2)] [Section 389A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 389A(2)(a) in Andhra Pradesh Municipalities Act, 1965

(a)apply or adopt to a notified area or any part thereof, any provision of this Act or of any rule or bye-law made thereunder.