Kerala High Court
P.Kutti Narayanan vs M/S.Indus Ind Bank Limited
Author: Ashok Bhushan
Bench: Ashok Bhushan, A.M.Shaffique
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE THE CHIEF JUSTICE MR.ASHOK BHUSHAN
&
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
THURSDAY, THE 18TH DAY OF FEBRUARY 2016/29TH MAGHA, 1937
WA.No. 2697 of 2009
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JUDGMENT DATED 09-06-2009 IN WP(C) 14252/2006
...........
APPELLANT(S)/8TH RESPONDENT:
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P.KUTTI NARAYANAN, S/O.LAKSHMI AMMA,
RESIDING AT PARUTHIKATTU HOUSE,
VENGANELLUR P.O., THRISSUR.
BY ADVS.SRI.T.C.SURESH MENON
SRI.T.C.SURESH MENON
SRI.JIBU P THOMAS
SRI.P.S.APPU
SRI.A.R.NIMOD
SRI.C.A.ANOOP
RESPONDENT(S)/PETITIONER/RESPONDENTS 1 TO 7:
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1. M/S.INDUS IND BANK LIMITED,
ASHOK LEYLAND FINANCE DIVISION,
1ST FLOOR, IBL COMPLEX, 8/1251,
NH BYE-PASS JUNCTION, CHANDRANAGAR,
PALAKKAD-7, REPRESENTED BY ITS
AUTHORISED OFFICER B.M.LAKSHMANAN,
S/O.B.N.MUTHUSWAMY.
2. STATE OF KERALA, REPRESENTED BY THE
SECRETARY TO GOVERNMENT, REVENUE (S) DEPARTMENT,
TRIVANDRUM.
3. THE DISTRICT COLLECTOR, THRISSUR.
4. THE SUPERINTENDENT OF POLICE,
OFFICE OF THE SUPERINTENDENT OF POLICE,
THRISSUR.
5. TAHSILDAR, THALAPPILLY TALUK,
VADAKKANCHERRY, THRISSUR.
Msv/
-2-
-2-e
WA.No. 2697 of 2009
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6. CIRCLE INSPECTOR OF POLICE,
CHELAKKARA, THRISSUR.
7. K.SANTHOSH, S/O.P.A.KRISHNANKUTTY,
RESIDING AT PUTHENPURA HOUSE,
KUNNATHURMEDU, PALAKKAD.
8. K.V.MATHEW, S/O.ULAHANNAN,
RESIDING AT KARINKAYAM P.O.,
MANGALAM DAM, PALAKKAD.
BY ADV. SRI.C.VARGHESE KURIAKOSE
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 18-02-2016,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
msv/
ASHOK BHUSHAN, CJ
&
A.M.SHAFFIQUE, J.
* * * * * * * * * * * * *
W.A.No.2697 of 2009
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Dated this the 18th day of February 2016
J U D G M E N T
Shaffique,J Learned counsel for the appellant submits that the writ appeal has become infructuous. Hence this writ appeal is dismissed as infructuous.
(sd/-) (ASHOK BHUSHAN, CHIEF JUSTICE) (sd/-) (A.M.SHAFFIQUE, JUDGE) True Copy PA to Judge jsr/18/02/16