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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(h) in The Coconut Development Board Act, 1979

(h)the form in which option may be given by the officers and other employees of the Directorate of Coconut Development under sub-section (2) of section 8;