Section 3(5)(e) in The Assam Fixation of Ceiling on Land Holdings Rules, 1957

[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

(e)area used for ancillary purposes specified in the Act as on the date of the commencement of the Act namely, 24th March, 1971 ;

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