Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 16 in Punjab State Lottery Rules, 1998 16. Depositing of sale proceeds of tickets. - The agent shall deposit the sale proceeds of the tickets within a period of one hundred and twenty days from the date of draw, provided that this time may be extended by the Director with the prior approval of the State Government.
