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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in Rajasthan Public Procurement Rules, 2012

(2)Functions of SPFC.- The State Procurement Facilitation Cell shall discharge the following functions, namely:-
(a)to ensure maintenance and updating of the State Public Procurement Portal set up under section 17 of the Act;
(b)to arrange for training and certification specified in terms of section 48 of the Act;
(c)to recommend to the State Government measures for effective implementation of the provisions of the Act;
(d)to provide guidance, consistent with the provisions of this Act and the rules and guidelines made thereunder, to the procuring entities with respect to the matter relating to public procurement;
(e)to study different methods of public procurement and prepare and recommend standard bidding documents, pre-qualification documents or bidder registration documents;
(f)subject to the provisions of sub-section (2) of section 28 of the Act, encourage procuring entities to adopt electronic procurement;
(g)to discharge such other functions as may be assigned to it by the State Government.