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[Cites 0, Cited by 0] [Section 57(4)] [Section 57] [Entire Act]

State of Goa - Subsection

Section 57(4)(b) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(b)amend the statement showing the number of votes recorded to in sub-rule (4) of rule 54 to the extent necessary after such recount; and