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[Cites 1, Cited by 108]

Delhi High Court

Arun Chibber & Ors. vs Union Of India & Ors. on 3 September, 2015

Author: Najmi Waziri

Bench: Kailash Gambhir, Najmi Waziri

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                             Date of Decision: 03.09.2015

+     W.P(C) 520/2013 & CM No. 2597/2014
      ARUN CHIBBER & ORS.                          .... Petitioners
                      Through: Mr. Ankur Chhibber, Advocate

                        versus

      UNION OF INDIA & ORS.                            ..... Respondents
                    Through:         Mr. Jaswinder Singh, Advocate for R-1
                                     & 2 with Mrs. Mona Singh, Dr. (CRD),
                                     DoPT
                                     Mr. Ruchir Mishra & Mr. Mukesh
                                     Tiwari, Advocates for R-3 to R-4.

CORAM:
HON'BLE MR. JUSTICE KAILASH GAMBHIR
HON'BLE MR. JUSTICE NAJMI WAZIRI

NAJMI WAZIRI, J.

For order, see WP(C) No. 153/2013, titled G.J. Singh & Ors. vs. Union of India & Ors.

(NAJMI WAZIRI) JUDGE (KAILASH GAMBHIR) JUDGE SEPTEMBER 03, 2015/tp