Delhi High Court
Arun Chibber & Ors. vs Union Of India & Ors. on 3 September, 2015
Author: Najmi Waziri
Bench: Kailash Gambhir, Najmi Waziri
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Date of Decision: 03.09.2015
+ W.P(C) 520/2013 & CM No. 2597/2014
ARUN CHIBBER & ORS. .... Petitioners
Through: Mr. Ankur Chhibber, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Jaswinder Singh, Advocate for R-1
& 2 with Mrs. Mona Singh, Dr. (CRD),
DoPT
Mr. Ruchir Mishra & Mr. Mukesh
Tiwari, Advocates for R-3 to R-4.
CORAM:
HON'BLE MR. JUSTICE KAILASH GAMBHIR
HON'BLE MR. JUSTICE NAJMI WAZIRI
NAJMI WAZIRI, J.
For order, see WP(C) No. 153/2013, titled G.J. Singh & Ors. vs. Union of India & Ors.
(NAJMI WAZIRI) JUDGE (KAILASH GAMBHIR) JUDGE SEPTEMBER 03, 2015/tp