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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Jharkhand - Subsection

Section 67(1) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(1)Adequate number of security personnel shall be engaged in every Child Care Institution keeping in mind the category of children housed in the Child Care Institution, age group of children and the purpose of the Child Care Institution and the risk factor to and from the child.