Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 623 in Bihar Education Code, 1961 623. Wells. - There should be a separate brick well for each school with more than 100 pupils, irrespective of its status. The well should be at least 4 feet in diameter and should be provided with a well-top of an approved pattern.(Hygiene Conference.)
