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Madhya Pradesh High Court

M/S Kotak Mahindra Primus Ltd. vs M/S Goyal Financial (India) Ltd. on 18 December, 2023

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

                                                                1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                           FA No. 94 of 2002
                                    (M/S KOTAK MAHINDRA PRIMUS LTD. Vs M/S GOYAL FINANCIAL (INDIA) LTD.)

                           Dated : 18-12-2023
                                 Ms. Kulsoom F. Khan, Advocate on behalf of Shri Vivek Dalal, learned

                           counsel for the appellant.
                                 Ms. Pranjul Shriavastava Advocate on behalf of Ms. Rekha
                           Shravastava, learned counsel for the respondent.

List after three weeks.

(ACHAL KUMAR PALIWAL) JUDGE RJ Signature Not Verified Signed by: REENA JOSEPH Signing time: 18-12-2023 18:13:51