Madhya Pradesh High Court
M/S Kotak Mahindra Primus Ltd. vs M/S Goyal Financial (India) Ltd. on 18 December, 2023
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
FA No. 94 of 2002
(M/S KOTAK MAHINDRA PRIMUS LTD. Vs M/S GOYAL FINANCIAL (INDIA) LTD.)
Dated : 18-12-2023
Ms. Kulsoom F. Khan, Advocate on behalf of Shri Vivek Dalal, learned
counsel for the appellant.
Ms. Pranjul Shriavastava Advocate on behalf of Ms. Rekha
Shravastava, learned counsel for the respondent.
List after three weeks.
(ACHAL KUMAR PALIWAL) JUDGE RJ Signature Not Verified Signed by: REENA JOSEPH Signing time: 18-12-2023 18:13:51