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Gujarat High Court

Agrasen Ceramics Pvt. Ltd vs Income Tax Officer Ward (1)(1) on 2 December, 2020

Author: Vikram Nath

Bench: Vikram Nath, J.B.Pardiwala

          C/TAXAP/1315/2018                                          ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                            R/TAX APPEAL NO. 1315 of 2018

                               With
   CIVIL APPLICATION (FOR WITHDRAWAL OF MATTER) NO. 1 of 2020
                  In R/TAX APPEAL NO. 1315 of 2018
==========================================================
                         AGRASEN CERAMICS PVT. LTD
                                   Versus
                       INCOME TAX OFFICER WARD (1)(1)
==========================================================
Appearance:
MR B S SOPARKAR(6851) for the Appellant(s) No. 1
MR.VARUN K.PATEL(3802) for the Opponent(s) No. 1
==========================================================
  CORAM:HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH
        and
        HONOURABLE MR. JUSTICE J.B.PARDIWALA

                       Date : 02/12/2020
                        ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH) This matter has been taken upon a mention being made by Shri Badrish Soparkar, learned counsel for the appellant stating that the application is for withdrawal of the main appeal. The appellant has prayed for dismissal of the appeal as withdrawn to enable it to apply under the Vivad Se Vishwas Scheme. Accordingly, Civil Application is allowed. The Tax Appeal No. 1315 of 2018 is dismissed as withdrawn.

(VIKRAM NATH, CJ) (J. B. PARDIWALA, J) A. B. VAGHELA/A.M.PIRZADA Page 1 of 1 Downloaded on : Sat Dec 05 00:00:02 IST 2020