Gujarat High Court
Agrasen Ceramics Pvt. Ltd vs Income Tax Officer Ward (1)(1) on 2 December, 2020
Author: Vikram Nath
Bench: Vikram Nath, J.B.Pardiwala
C/TAXAP/1315/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/TAX APPEAL NO. 1315 of 2018
With
CIVIL APPLICATION (FOR WITHDRAWAL OF MATTER) NO. 1 of 2020
In R/TAX APPEAL NO. 1315 of 2018
==========================================================
AGRASEN CERAMICS PVT. LTD
Versus
INCOME TAX OFFICER WARD (1)(1)
==========================================================
Appearance:
MR B S SOPARKAR(6851) for the Appellant(s) No. 1
MR.VARUN K.PATEL(3802) for the Opponent(s) No. 1
==========================================================
CORAM:HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH
and
HONOURABLE MR. JUSTICE J.B.PARDIWALA
Date : 02/12/2020
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH) This matter has been taken upon a mention being made by Shri Badrish Soparkar, learned counsel for the appellant stating that the application is for withdrawal of the main appeal. The appellant has prayed for dismissal of the appeal as withdrawn to enable it to apply under the Vivad Se Vishwas Scheme. Accordingly, Civil Application is allowed. The Tax Appeal No. 1315 of 2018 is dismissed as withdrawn.
(VIKRAM NATH, CJ) (J. B. PARDIWALA, J) A. B. VAGHELA/A.M.PIRZADA Page 1 of 1 Downloaded on : Sat Dec 05 00:00:02 IST 2020