Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Rajasthan - Subsection Section 34(1) in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968 (1)The Board shall meet as and when considered necessary by the Chairman :Provided that there shall be atleast one meeting in a year.
