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[Cites 0, Cited by 0] [Section 9C] [Entire Act]

State of Jharkhand - Subsection

Section 9C(c) in The Bihar Molasses (Control) Act, 1947

(c)to take all reasonable precautions to ensure that the molasses stored in such tanks or receptacles does not deteriorate in quality on account of any intake of water or due to any other preventable cause.