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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4)(c) in The Arms Rules, 2016

(c)identification proof ?
(i)Aadhar Card; or
(ii)in case the applicant does not have Aadhar Card, a written declaration in the form of an Affidavit to be submitted in this regard along with an alternative identification proof which may include Passport or Voter's Identification Card or Permanent Account Number (PAN) card or Identity Card issued to the employees;
(iii)in case of exemptee sports persons, shooters identification card issued by the National Rifle Association of India.