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[Cites 0, Cited by 0] [Section 324] [Entire Act]

NCT Delhi - Subsection

Section 324(3) in The Delhi Municipal Corporation Act, 1957

(3)The Commissioner shall, with all reasonable speed, cause the said work to be completed, the ground to be filled in, the street, drain or premises to be repaired and the rubbish occasioned thereby to be removed.