Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(3) in The Jharkhand Law Officers (Engagement) Rules, 2018

(3)The following Categories of Law Officers may be engaged for the Civil Courts of Jharkhand, namely:-
(a)the Public Prosecutor,
(b)the Government Pleader,
(c)the Additional Public Prosecutor,
(d)the Additional Government Pleader,
(e)the Special Public Prosecutor.