Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Securities And Exchange Board Of India - Subsection Section 20(1) in Securities And Exchange Board Of India (Ombudsman) Regulations, 2003 (1)Subject to the provisions of this regulation, an award shall be final and binding on the parties and persons claiming under them respectively.
