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Madras High Court

Rg Stone Urology & Laparoscopy Hospital vs The Commissioner Of Food Safety on 15 November, 2019

Author: V.Bharathidasan

Bench: V.Bharathidasan

                                                                          W.P.Sr.No.23712/2016

                               IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 15.11.2019

                                                      CORAM:

                              THE HON'BLE MR.JUSTICE V.BHARATHIDASAN

                                            W.P.Sr.No.23712 of 2016


                  RG Stone Urology & Laparoscopy Hospital,
                  (A unit of RG Scientific Enterprises Pvt. Ltd.),
                  No.391/392, Annal Salai,
                  Opp. New Bus Stand, Saidapet,
                  Chennai - 600 015,
                  Rep. by its General Manager,
                  G.S.Venugopal                                          ... Petitioner
                                                        Vs.
                  1.The Commissioner of Food Safety
                    DMS Office Building,
                    Teynampet, Chennai - 600 018.

                  2.M.Murugan

                  3.Manikandan Fast Food,
                    Rep. by Proprietor Subramani,
                    Door No.44, Kuyavar Street,
                    Saidapet, Chennai - 600 015.

                  4.The Inspector of Police,
                    J-1, Saidapet Police Station,
                    Saidapet, Chennai - 600 015.                      ... Respondents


                  PRAYER : Petition filed under Article 226 of the Constitution of India,
                  praying to issue a Writ of Declaration, declaring that O.S.No.5193 of 2015
                  pending before the VI Asst. City Civil Court, Chennai, filed by the 2nd


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http://www.judis.nic.in
                                                                         W.P.Sr.No.23712/2016

                  respondent herein, is illegal, invalid and non-est in the eyes of law as
                  against the 1st defendant/petitioner herein.


                               For petitioner        : No appearance


                                                   ORDER

When the above Writ Petition was posted for hearing on 14.11.2019, there was no representation for the petitioner and hence, the matter was posted today “for dismissal”. Even today, (15.11.2019) there is no representation on behalf of the petitioner either in person or through the counsel on record. Hence, the Writ Petition is dismissed for non-

prosecution. No costs.

15.11.2019 Index:Yes/No Internet:Yes Speaking/Non-speaking order tsg 2/4 http://www.judis.nic.in W.P.Sr.No.23712/2016 To

1.The Commissioner of Food Safety DMS Office Building, Teynampet, Chennai - 600 018.

2.The Inspector of Police, J-1, Saidapet Police Station, Saidapet, Chennai - 600 015.

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http://www.judis.nic.in W.P.Sr.No.23712/2016 V.BHARATHIDASAN, J tsg W.P.Sr.No.23712 of 2016 15.11.2019 4/4 http://www.judis.nic.in