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State of Uttar Pradesh - Section

Section 1 in The United Provinces Borstal Act, 1938

1. Short title extent and commencement

(1)This Act may be called the United Provinces Borstal Act, 1938.
(2)It extends to the whole of Uttar Pradesh.
(3)It shall come into force on such date as the State Government may by notification appoint in this behalf.