Delhi High Court - Orders
National M. Sc Medical Teacher ... vs Union Of India & Ors on 4 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~9 to 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4511/2018, C.M. APPL.5286/2019
NATIONAL M. SC MEDICAL TEACHER ASSOCIATION
(REGD.) ..... Petitioner
versus
UNION OF INDIA & ORS ..... Respondents
+ W.P.(C) 6258/2018, C.M. APPL.24138/2018
ASSOCIATION OF CLINICAL BIOCHEMISTS AND
MICROBIOLOGISTS ACBM (REGD) ..... Petitioner
versus
UNION OF INDIA & ORS ..... Respondents
+ W.P.(C) 8104/2018, C.M. APPL.31063/2018 & 1165/2019
ALL INDIA ASSOCIATION OF PH.DS. DOCTORS, SCIENTISTS
AND CONSULTANTS IN MEDICAL SCIENCE ..... Petitioner
versus
UNION OF INDIA AND ORS. ..... Respondents
Through : Sh. Jay Savla, Sh. Jasdeep Singh
Dhillon and Ms. Tanya Swarup, Advocates, for
petitioner, in Item No.10.
Sh. J. Sai Deepak, Sh. Mohit Goel, Sh. Sidhant
Goel and Ms. Malika Nandkoelyar, Advocates.
Sh. Vikram Jetly, CGSC, for Respondent Nos. 1
and 2, in Item No.9.
Sh. T. Singhdev, Ms. Amandeep Kaur, Ms.
Michelle Biakthansangi, Sh. Tarun Verma and Sh.
Abhijit Chakravarty, Advocates, for MCI, in Item
Nos. 9 and 11.
Sh. Kirtiman Singh, CGSC with Ms. Shruti Dutt
and Sh. Waize Ali Noor, Advocates, for
respondents, in Item No.10.
Sh. Hemant Sharma, Advocate, for petitioner, in
Item No.11.
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Sh. Amit Mahajan, CGSC with Sh. Randeep
Sachdeva and Sh. Apoorv Singhal, Advocates, for
UOI, in Item No.11.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 04.02.2019 List on 15.04.2019. In the meanwhile, the respondents shall file counter affidavit in W.P.(C) 6258/2018 within four weeks. This writ petition shall be treated as the lead petition on which the parties shall be heard. The written synopsis not exceeding five pages shall be filed by both the parties before the next date of hearing.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 04, 2019/AJK Page 2 of 2