Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Rajasthan - Subsection Section 32(b) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963 (b)in the proviso to section 228 after the words "jagir land", the words "or the estate of a land owner" shall be inserted.
