Bombay High Court
Radhasoami Satsang Sabha Through Their ... vs The Mumbai Municipal Commissioner And 2 ... on 22 November, 2018
Bench: Ranjit More, Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1038 OF 2017
Radhasoami Satsang Sabha Through Their ....Petitioner
Authorized Representative
V/S
The Mumbai Municipal Commissioner And 2 ....Respondent
Ors.
Mr.Jitendra M Patil For Petitioner Ms.K.H.Mastakar for MCGM. Mr.Sagar Pawar a/w. Padmini Ainapure i/by.M/s.S. K. Legal Associates for Resp. No 3 CORAM : RANJIT MORE. & REVATI MOHITE DERE, JJ DATE : 22nd November, 2018 P.C. :
Stand over to 20/12/2018.
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