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Bombay High Court

Radhasoami Satsang Sabha Through Their ... vs The Mumbai Municipal Commissioner And 2 ... on 22 November, 2018

Bench: Ranjit More, Revati Mohite Dere

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1038 OF 2017

 Radhasoami Satsang Sabha Through Their                    ....Petitioner
 Authorized Representative
             V/S
 The Mumbai Municipal Commissioner And 2                ....Respondent

Ors.

Mr.Jitendra M Patil For Petitioner Ms.K.H.Mastakar for MCGM. Mr.Sagar Pawar a/w. Padmini Ainapure i/by.M/s.S. K. Legal Associates for Resp. No 3 CORAM : RANJIT MORE. & REVATI MOHITE DERE, JJ DATE : 22nd November, 2018 P.C. :

Stand over to 20/12/2018.
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