Bombay High Court
M/S Space Age Associates Power Infra ... vs M/S. Skipper Engineers Thr. Its Partner ... on 10 July, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
KVM
1/1
31 - IA 10176 OF 2024.doc
Digitally
signed by
KANCHAN
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
KANCHAN VINOD
VINOD
MAYEKAR
MAYEKAR
Date:
CIVIL APPELLATE JURISDICTION
2024.07.11
10:36:47
+0530
INTERIM APPLICATION NO. 10176 OF 2024
IN
ARBITRATION APPEAL NO. 75 OF 2024
M/s. Space Age Associates Power
Infra Private Limited ..... Applicant
VERSUS
M/s.Skipper Engineers & Ors. ..... Respondents
Mr.Tukaram Shendge for the Appellant. Ms. Mansi Pawar i/b. Mr.Rahul Motkari for the Respondents.
CORAM : A.S. CHANDURKAR & RAJESH S. PATIL, JJ DATE : 10th JULY, 2024 P.C. :-
Not to be placed before the Bench of which Rajesh S. Patil, J. is Member. Registry to take necessary steps to place the matter before the appropriate Court.
[ RAJESH S. PATIL, J. ] [ A.S. CHANDURKAR, J. ] ::: Uploaded on - 11/07/2024 ::: Downloaded on - 12/07/2024 05:31:27 :::