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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(ii) in Madras Port Trust (Pay and Allowances etc.) (Amendment) Regulations, 2005

(ii)In the existing Regulation 22(A) of the aforesaid Regulations, the words "two/three" appearing in between the words "after" and "surviving" in the first sentence of the first para shall be substituted by the word "two";