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Union of India - Section

Section 4 in Supreme Court Rules, 2013

4. Where any particular number of days is prescribed by these rules, or is fixed by an order of the Court, in computing the same, the day from which the said period is to be reckoned shall be excluded, and, if the last day expires on a day when the Court is closed, that day and any succeeding days on which Court remains closed shall also be excluded.

Order IIOffices Of The Court: Sittings And Vacation, Etc.