Delhi High Court - Orders
Rbss College vs Pharmacy Council Of India on 7 July, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3949/2020
RBSS COLLEGE ..... Petitioner
Through Mr.Sanjay Sharawat, Adv.
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
Through Mr. Zoheb Hussain, Advocate and
Mr. Piyush Goyal Adv.for Pharmacy Council of
India
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 07.07.2020 This hearing is conducted through Video-Conferencing. CM APPL.14180 /2020 & 14181/2020 Exemption allowed, subject to all just exceptions. W.P.(C) 3949/2020 & CM No.14179/2020 Issue notice. Learned counsel for the respondent accepts notice. Connected matters are coming up on 7.8.2020 in the main list. List on 07.08.2020 along with W.P.(C) No.12348/2019 titled Jagannath Institute of Pharmacy vs. Pharmacy Council of India & Anr in the Main List.
The matter be listed in the main list and not through Video Conferencing.
JAYANT NATH, J JULY 07, 2020/n