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[Cites 0, Cited by 4] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(h) in Karnataka Shops and Commercial Establishments Act, 1961

(h)"employer" means a person having charge of or owning or having ultimate control over the affairs of an establishment and includes members of the family of an employer, a manager, agent or other person acting in the general management or control of an establishment;