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Madhya Pradesh High Court

Netrapal Singh vs The State Of Madhya Pradesh on 6 January, 2025

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 CRA-7875-2018 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7875 of 2018 (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 06-01-2025 Shri Ram Prakash Yadav - Advocate for the appellant. Shri Yogesh Dhande - Government Advocate for the State.

Learned counsel for the State prays for and is granted two week's time to serve the notice upon the victim.

List the matter along with CRA No.8301/2018.





                           (SUSHRUT ARVIND DHARMADHIKARI)                         (ANURADHA SHUKLA)
                                     JUDGE                                              JUDGE
                           DevS




Signature Not Verified
Signed by: DEVESH K
SHRIVASTAVA
Signing time: 07-01-2025
18:50:04