Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Telangana - Subsection Section 1(4) in Telangana Indebted Agriculturists, Landless Labourers and Artisans (Temporary Relief) Act, 1976 (4)Sections 6 and 8 shall come into force at once and the remaining provisions shall be deemed to have come into force on the 26th August, 1975.
