Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Bihar - Subsection Section 82(o) in The Bihar irrigation Act, 1997 (o)wilfully obstructs any person duly authorised under this Act, in removing and levelling any embankment houses, hut or other building, or in lawful exercises of any power in this Act;
