Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 299(1)] [Section 299] [Entire Act] State of Assam - Subsection Section 299(1)(g) in Gauhati Municipal Corporation Act, 1971 (g)Let lose any animal so as to cause, or negligently allow any animal to cause injury, danger, alarm or annoyance to any person; or