Manipur High Court
Ksh Kennedy Singh & 2 Ors vs State Of Manipur & Anr on 17 December, 2021
Author: Lanusungkum Jamir
Bench: Lanusungkum Jamir
Item No.5
WP(C) No. 934 of 2021
Ksh Kennedy Singh & 2 Ors ....Petitioners
-Versus-
State of Manipur & Anr ....Respondents
BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR (Video Conference) 17.12.2021 Heard Mr. N. Surendrajit, learned counsel for the petitioners.
Issue notice.
Mr. Kh. Athouba, learned GA enters appearance and accepts notice on behalf of all the respondents.
Accordingly, notice on the respondents are complete. Respondents are allowed to file counter affidavit.
List the matter on 19th January, 2022. Furnish a copy of this order to the learned counsel for all the parties through their respective e-mails/Whatsapp.
JUDGE kim Digitally signed by RAJKUMAR PRIYOJIT SINGH DN: c=IN, o=High court of manipur, ou=HIGH COURT OF RAJKUMAR MANIPUR, pseudonym=f4c2dc1e6523287d7191474520fdea810aea3db d3892667382727c0bc7feaada, postalCode=795002, PRIYOJIT SINGH st=MANIPUR, serialNumber=4b3fb011d5ab7a48771e2ed5a0b5b95e75ce0 a58008f265840361e8df078740f, cn=RAJKUMAR PRIYOJIT SINGH Date: 2021.12.17 16:20:48 +05'30'