Section 39 in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
39. Grant of Law Degree, Diploma, etc. by the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.].
- The [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] shall have power to grant Degrees, Diplomas and other academic distinctions and titles under this Act.
