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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1A) in Banaras Hindu University Act, 1915

(1A)[ The University may also found and maintain (within or beyond the aforementioned limits) special centres and laboratories for research in Humanities, Science and Technology, Education, Medicine and other professional subjects and in other spheres of learning and knowledge.] [Sub-section 1-A is added by Act 52 of 1966, section 15(a)]