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[Cites 0, Cited by 0] [Section 43(6)] [Section 43] [Entire Act]

State of West Bengal - Subsection

Section 43(6)(c) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(c)those instruments including bills, vouchers and correspondence letter-heads are bearing the name of the clinical establishment along with the License number with period of validly, if any.