Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Central Excise (Appeals) Rules, 2001 1. Short title, extent and commencement.- (1)These rules may be called the Central Excise (Appeals) Rules, 2001.(2)They extent to the whole of India.(3)They shall come into force on and from the 1st day of July, 2001.
