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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(3)(c) in Orissa Universities Act, 1989

(c)administration of the affairs of the concerned Universities, University or, as the case may be, till the appointment of a new Vice-Chancellor and constitution Or reconstitution of the authorities, committees and other bodies thereof;