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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 81(5) in Arunachal Pradesh Panchayat Raj Act, 1997

(5)Subject to such general control as the Anchal Samiti may exercise from time to time, all orders and cheques for payments from the Anchal Samiti Fund shall be signed by the Executive Officer.