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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(14) in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006

(14)'premises' means any land, shop, stall or place where any bio-fertiliser is manufactured or stored or sold or used and includes and vehicle carrying bio-fertilisers;