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Patna High Court - Orders

Purvotter Railway Loco Handlin vs The Union Of India & Ors on 12 May, 2010

Author: Dipak Misra

Bench: Dipak Misra

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    LPA No.1520 of 2009
                      PURVOTTER RAILWAY LOCO HANDLING SHARMIK
                                   SAHYOG SAMITI LTD.
                                          Versus
                                THE UNION OF INDIA & ORS
                                         -----------

2        12/5/02010

Let this appeal be listed after ensuing summer vacation, as prayed for by learned counsel for the appellant.

( Dipak Misra, CJ.) (Mihir Kumar Jha, J.) Neyaz/