Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(i) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 (i)"Crushing year" means the year commencing on the 1st day of July in any year and ending on the 30th June in the year next following;
