Madhya Pradesh High Court
Ramswaroop @ Ramroop vs National Highways Authority Of India on 1 December, 2020
1 WP-16663-2020
The High Court Of Madhya Pradesh
WP-16663-2020
(RAMSWAROOP @ RAMROOP AND OTHERS Vs NATIONAL HIGHWAYS AUTHORITY OF INDIA AND
OTHERS)
1
Jabalpur, Dated : 01-12-2020
Heard through Video Conferencing.
Shri Hitendra Singh, learned counsel for the petitioner.
Shri K.N. Pethia, learned counsel for the respondent/NHAI.
There is a link problem, therefore, let this matter be posted during the course of next week.
(SANJAY YADAV) (VIJAY KUMAR SHUKLA) ACTING CHIEF JUSTICE JUDGE sj Digitally signed by SUSHEEL KUMAR JHARIYA Date: 02/12/2020 11:12:39