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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2) in The Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975

(2)In particular and without prejudice to the generality of the foregoing powers, they may make rules in-respect of all matters expressly required or allowed by this Act to be prescribed.