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[Cites 0, Cited by 0] [Section 2(1A)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1A)(x) in The Kerala Money-Lenders Act, 1958

(x)the Industrial Reconstruction Bank of India established under the Industrial Reconstruction Bank of India Act, 1984 (Central Act 62 of 1984);