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Supreme Court - Daily Orders

Gopal Sabu vs Rajkumar Sabu on 29 April, 2019

Bench: N.V. Ramana, Mohan M. Shantanagoudar

     ITEM NO.39                           COURT NO.3                SECTIONS XVI-A/XII

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

                              Transfer Petition(Civil)    No.1676/2017

     GOPAL SABU & ORS.                                               Petitioner(s)

                                                 VERSUS

     RAJKUMAR SABU                                                   Respondent(s)

     (Mediation report recd. & IA NO.91070/2017-STAY APPLICATION)

     WITH
     T.P.(C) No. 1328/2018 (XVI-A)
     (IA NO.107022/2018-EX-PARTE STAY)

     SLP(C) No. 1472-1473/2019 (XII)
     (IA NO.12994/2019-RECALLING THE COURT’S ORDER)

     Date : 29-04-2019 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE N.V. RAMANA
                         HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR


     For Petitioner(s)
                                   Mr.   Parag Tripathi, Sr. Adv.
                                   Mr.   A.K. Singhla, Sr. Adv.
                                   Mr.   Shailen Bhatia, Adv.
                                   Ms.   Ekta Nayar Saini, Adv.
                                   Ms.   Monika Gupta, Adv.
                                   Ms.   Neethu Ravi Kumar, Adv.
                                   Ms.   Vidushi, Adv.
                                   Mr.   Balraj Dewan, AOR

                                   Dr Rajeev Dhawan, Sr. Adv.
                                   Mr. Divyakant Lahoti, AOR
                                   Ms. Amrita Grover, Adv.
                                   Mr. Parikshit Ahuja, Adv.
                                   Ms. Praveena Bisht, Adv.
                                   Ms. Siddhi Padia, Adv.
                                   Ms. Nupur Kumar, Adv.
     For Respondent(s)
                                   Dr Rajeev Dhawan, Sr. Adv.
Signature Not Verified
                                   Mr. Divyakant Lahoti, AOR
Digitally signed by
VISHAL ANAND
Date: 2019.04.29
                                   Ms. Amrita Grover, Adv.
16:53:44 IST
Reason:                            Mr. Parikshit Ahuja, Adv.
                                   Ms. Praveena Bisht, Adv.
                                   Ms. Siddhi Padia, Adv.
                                   Ms. Nupur Kumar, Adv.
                                     -2-

                     Mr.   Parag Tripathi, Sr. Adv.
                     Mr.   A.K. Singhla, Sr. Adv.
                     Mr.   Shailen Bhatia, Adv.
                     Ms.   Ekta Nayar Saini, Adv.
                     Ms.   Monika Gupta, Adv.
                     Ms.   Neethu Ravi Kumar, Adv.
                     Ms.   Vidushi, Adv.
                     Mr.   Balraj Dewan, AOR

                     Mr. Manu Yadav, Adv.
                     Mr. Rameshwar Prasad Goyal, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

Heard the learned Senior counsel appearing for the parties for some time.

Let the matters be listed tomorrow i.e. Tuesday, the 30th April, 2019 on top of the Board for further hearing.

(VISHAL ANAND)                                         (RAJ RANI NEGI)
COURT MASTER (SH)                                    ASSISTANT REGISTRAR