Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 445 in Rules under the United Provinces Excise Act, 1910

445. Short title.

- These rules may be called the U.P. Restaurant (Consumption of Liquor) Rules, 1952.