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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(1) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

(1)In the month of January each year, estimate of income and expenditure for the next financial year shall be got prepared by Chief Accounts Officer and placed for sanction before the Board, after approval by the Managing Director, in the first week of March.